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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(3) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(3)[ The Director of Research Services, the Director of Extension Services, the Director of Instructions and the Director of Farms shall exercise such powers and perform such duties as may be conferred or imposed on them by the statutes.] [Substituted by M.P. Act No. 19 of 1985.]