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State of Madhya Pradesh - Section

Section 22 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

22. [ Director of Research Services, Director of Extension Services, Director of Instructions and Director of Farms. [Substituted by M.P. Act No. 19 of 1985.]

(1)There shall be a Director of Research Services, Director of Extension Services, a Director of Instructions and a Director of Farms who shall be whole time salaried officers of the Vishwa Vidyalaya and appointed by the Kulpati with the prior approval of the Board in accordance with the statutes made in this behalf.]
(2)The emoluments and conditions of service of the officers appointed under sub-section (1) shall be such as may be prescribed by the Statutes.
(3)[ The Director of Research Services, the Director of Extension Services, the Director of Instructions and the Director of Farms shall exercise such powers and perform such duties as may be conferred or imposed on them by the statutes.] [Substituted by M.P. Act No. 19 of 1985.]