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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(xvi) in Sangai International University Manipur Act, 2014

(xvi)Any institution or organization which conducts specified studies may be recognised by the board of Management as a community college for such purpose and in such manner and subject to such conditions as may be prescribed by the statutes;