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State of Manipur - Section

Section 4 in Sangai International University Manipur Act, 2014

4. Objectives of the University.

- The objectives for which the University is established are as follows:
(i)to design and run courses at Pre-University certificate, short term certificate, Diploma, Bachelor's, Master's and Doctoral Degree levels in the University, institutes, colleges, campuses and study centers established by the University in and outside the country;
(ii)to provide instructions, teaching, training and research in various branches and specialized fields of Vocational Education, Skill Development, Engineering, Physical Sciences, Life Sciences, Technology, Medical Science and Paramedical Management, Technical, Finance & Accounting, Commerce, Humanities, Languages, & Communication, Applied and Performing Arts, Sports, Education, Law, Social Science, Agriculture, Veterinary and related areas and subjects and to make provisions for research, advancement and dissemination of knowledge therein;
(iii)to conduct courses and programs on a priority basis under the following faculties like Faculties of Engineering and Technology for conducting Bachelor of Technology (B.Tech), Master of Technology (M. Tech) and Doctor of Philosophy/ Doctor of Science (Ph.D/D.Sc.) Level programs in different branches of Engineering, Faculty of Medical Sciences for conducting Bachelor in Medicine and Surgery (MBBS), Doctor of Medicine/Master of Surgery or science (MD/MS) and. Doctor of Philosophy/ Doctor of Science (Ph.D/D.Sc.) level programs in modem Medical Sciences besides degree and diploma level programs in Ayurveda, Yoga, Unani, Siddha, Homeopathy and other indigenous I alternative / complementary / Polypathic systems of treatment and para-medical sciences including medical laboratory technology, radiology and imaging technology, physiotherapy, occupational therapy, optometry, health-care and hospital administration; Faculty of Applied Sciences for conducting Bachelor's, Master's and Doctoral degree level programs in the area of Agriculture, Horticulture, Forestry, Ecology, Environment, Disaster Management, Sustainable Development, Bio-informatics, Geo- informatics, Biotechnology, Nanotechnology, etc.; Faculty of Social Sciences for conducting Bachelor's, Master's and Doctoral degree level programs in the areas of History, Geography, Political Science, English, Hindi, Public Administration, Education, Journalism and Mass Communication, Economics, Computer Science, Business Administration, Hotel Management, Sociology, Social Work, Governance, Tribal Development, Rural Development, Library and Information Science, Counselling, Applied Psychology, Agriculture, Veterinary, etc., Faculty of Law and, Judicial Sciences for conducting Bachelor of Arts / Bachelor of Commerce/ Bachelor of Science/Bachelor of Laws / Bachelor in Business Administration / Bachelor in Computer Applications etc. (BA / B.Com / B.Sc I LLB / BBA / BCA, etc.), Master of Arts/Master of Science / Master of Commerce / Master in Business Administration / Master of Law etc. (MA / M.Sc / M.Com / MBA / LLM, etc.) and Doctor of Philosophy/Doctor of Law (Ph.D / LL.D.) level programs in different areas of laws including Human Rights, Intellectual Property Rights, Anti-terror Laws, besides Diplomas and Degree programs in Para-legal services and confer inter disciplinary Doctor of Philosophy / Doctor of Letters (Ph.D / D. Lit) level programs in different areas;
(iv)to establish a campus in the State of Manipur and to have study centers, campuses, examination centers, off-campus centers, off-shore campuses and Regional centers, Community Colleges, Constituent Colleges, Information and Counselling centers at different places in India and abroad, subject to University Grants Commission (UGC) norms as may be applicable from time to time;
(v)to transfer the appropriate technologies developed by the University or its institutions to institutions in India as well as other countries and to introduce e-governance with effective management system;
(vi)to implement publications and educational programs for motivating, educating and for benefiting both the teaching community and the students in particular and the society in general;
(vii)to provide Regular and Distance Education programs in India & abroad through offline, online; correspondence and all modes of education (Learning Management System (LMS) / Computer Based Tutorials (CBT) etc.). Study Centers shall be opened to run Distance Education program in India and abroad, through any mode of technology assisted learning for academics, research and training in any field under blended learning pattern etc.;
(viii)to institute degrees, diplomas, pre university certificates, certificates and other academic distinctions on the basis of examination, or any other method of evaluation;
(ix)to collaborate with other Colleges or Universities, research institutions, industry associations, professional associations or any other organization in India or abroad; to conceptualize, design and develop, run specific educational and research programs, training programs and exchange programs for students, faculty members and others;
(x)to disseminate knowledge through seminars, conferences, executive education programs, community development programs, publications and training programs;
(xi)to undertake programs for the training and development of Faculty members & teachers of the University and other Institutions of India and abroad;
(xii)to undertake collaborative research with similar organizations in India and abroad;
(xiii)to create higher levels of intellectual abilities through various Directorates, Development Councils, education committees etc;
(xiv)to provide consultancy to industry, Government, public and private organizations;
(xv)to create an Industry-Academia partnership by inviting Industry in the University campus and other University centers for mutual benefits and for the benefits of External students enrolled by the University;
(xvi)Any institution or organization which conducts specified studies may be recognised by the board of Management as a community college for such purpose and in such manner and subject to such conditions as may be prescribed by the statutes;
(xvii)to conduct examination on demand through offline as well as online mode in India and abroad for regular campus, external and distance education programs and to establish and maintain within the university or elsewhere, such class rooms, laboratories and libraries, as the university may consider necessary.;
(xviii)to start industry integrated and collaborative programs through training centers, Community Colleges, Colleges, Campuses, and e-learning centers;
(xix)to impart instructions relating to a course or program of study through one or more modes which may include formal, non-formal, face-to-face, research, part-time, open, online, virtual, distance, external, continuing and regular modes of teaching and learning;
(xx)to pursue any other related objectives as may be prescribed by the State Government or the University;
(xxi)to engage in any kind of educational activity for the betterment of society;
(xxii)to confer honorary degrees;
(xxiii)to award associate degrees, diplomas and certificate programs through various modes of learning and examination methods;
(xiv)to give external education to students from India and abroad who cannot do regular studies due to lack of financial resources, socio-economic problem or non-availability of time to attend full time courses because they stay at remote places far away from the University, its Constituent Colleges and affiliated Colleges;
(xxv)to establish Community Colleges for alternative system of education, which aims to empower individuals, through appropriate skill development leading to gainful employment and to admit institutes of Higher Learning to the privilege of the University as approved according to statutes and regulations made under this Act;
(xxvi)to do all things necessary or expedient to promote the above objectives.