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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1) in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

(1)The performance is defined in terms of percentage of passes in the subjects taught by him or her in the final examinations of the previous academic year. But in case of Head of Institutions percentage of passes of all the classes in the final examination of the previous academic year. Each applicant shall get points as detailed below:Public Examinations
Percentage 10th Class 7th Class 6th, 8th & 9th Class Class 1 to 5
40% - 45% 10 Points 7 points 4 points 2 points
45% - 50% 11 Points 8 points 5 points 3 points
50% - 60% 12 Points 9 points 6 points 4 points
60% - 70% 13 points 10 points 7 points 5 points
70% - 80% 14 Points 11 points 8 points 6 points
80% - 90% 15 Points 12 Points 9 Points 7 Points
90% - 100% 16 Points 13 Points 10 Points 8 Points