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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

10. Performance in Examinations.

(1)The performance is defined in terms of percentage of passes in the subjects taught by him or her in the final examinations of the previous academic year. But in case of Head of Institutions percentage of passes of all the classes in the final examination of the previous academic year. Each applicant shall get points as detailed below:Public Examinations
Percentage 10th Class 7th Class 6th, 8th & 9th Class Class 1 to 5
40% - 45% 10 Points 7 points 4 points 2 points
45% - 50% 11 Points 8 points 5 points 3 points
50% - 60% 12 Points 9 points 6 points 4 points
60% - 70% 13 points 10 points 7 points 5 points
70% - 80% 14 Points 11 points 8 points 6 points
80% - 90% 15 Points 12 Points 9 Points 7 Points
90% - 100% 16 Points 13 Points 10 Points 8 Points
(2)The statement of passes shall be certified by the Head of Institution who will be held responsible for the accuracy of the date and he is liable for disciplinary action for any false or inaccuracy in awarding points.Note. - For this purpose "pass" is defined as getting at least 35% of marks obtained in final examination whether the student is detained or not.
(3)One more additional point shall be added to the S.G.T./Pandits Grade-11 handling higher classes i.e., 8th to 10th.