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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(n) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(n)A member of the common cadre service shall not resort to borrowings from outside agencies including other Sugar Mills, finance companies, chit funds, hire purchase companies etc., except with the prior approval from the reviewing authority of the sugar Mills concerned.