Himachal Pradesh High Court
Deen Sahayk Trust vs Subhash Chand on 11 October, 2023
Deen Sahayk Trust versus Subhash Chand .
Malhotra and others.
RSA No.193 of 2023 11.10.2023 Present: Mr. Ajay Kumar, Senior Advocate, with Mr. Rohit, Advocate, for the appellants.
of Mr. Ajeet Jaswal, Advocate, for respondents No. 1, 2, 4 to 6.
rt Mr. Parveen Chauhan, Advocate, for respondents No.3(a) to 3(c).
It has been submitted on behalf of respondents No.1, 2, 4 to 6 that the Power of Attorney will be filed during the course of the day.
Memo of appearance on behalf of respondents No.3(a) to 3(c) has been filed. Regular Power of Attorney be filed within a period of two weeks.
Record has not been requisitioned. Let the record be requisitioned and the matter be listed for admission and hearing thereafter.
(Rakesh Kainthla) Judge October, 11, 2023 (saurav pathania) ::: Downloaded on - 12/10/2023 20:37:04 :::CIS