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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1) in The West Bengal Special Economic Zone Act, 2003.

(1)Every authority shall consist of the following members, namely :-
(a)Development Commissioner of the Special Economic Zone;
(b)two members to be nominated by the Developer of concerned Special Economic Zone;
(c)one member to be nominated by the unit or units within such Special Economic Zone;
(d)two members to be nominated by the State Government.