Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jharkhand - Subsection Section 6(b) in Bihar Excise Act, 1915 (b)the [Indian Tariff Act, 1894 (8 of 1894)] [See now Indian Tariff Act, 1934.] (except Section 6 thereof), or
