Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 6 in Bihar Excise Act, 1915 6. Saving of certain Acts. - Nothing contained in this Act shall affect the provisions of-(a)the [Sea Customs Act, 1878 (18 of 1878)] [See now Customs Act, 1962.], or(b)the [Indian Tariff Act, 1894 (8 of 1894)] [See now Indian Tariff Act, 1934.] (except Section 6 thereof), or(c)the [Cantonments Act, 1910 (15 of 1910)] [See now Cantonments Act, 2006.].
