Section 22(1) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.
(1)There shall be the following Faculty Councils for Post-Graduate Studies:-(a)the Faculty Council for Post-Graduate Studies in Arts;(b)the Faculty Council for Post-Graduate Studies in Commerce;(c)the Faculty Council for Post-Graduate studies in autonomous colleges and such other colleges as may be decided by the Executive Council;(d)the Faculty Council for Post-Graduate Studies in Law, Education, Journalism, Library Science and Physical Education;(e)the Faculty Council for Post-Graduate Studies in Engineering, Technology and Management;(f)the Faculty Council for Post-Graduate Studies in Science.
