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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1)(c) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(c)the Faculty Council for Post-Graduate studies in autonomous colleges and such other colleges as may be decided by the Executive Council;