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Himachal Pradesh High Court

Anil Sharma And Others vs . Cbi And Another on 17 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Anil Sharma and others vs. CBI and another .

Cr. Revision No.186 of 2020 17.06.2023 Present: Mr. Rajul Chauhan, Advocate, vice Mr. Karun Negi, Advocate, for the petitioners.

Mr. Shivam Sharma, Advocate, vice Mr. A.K Bansal, Advocate, for respondent No.1. Mr. Jitender Sharma, Additional Advocate General, for respondent No.2.

for an adjournment.

r to Learned vice counsel for the petitioners prays As prayed for, list on 16.08.2023.



                                                          ( Sushil Kukreja )
               June 17, 2023                                   Judge
                   (subhash)







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