Himachal Pradesh High Court
Anil Sharma And Others vs . Cbi And Another on 1 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Anil Sharma and others Vs. CBI and another .
Cr. Revision No. 186 of 2020 01.09.2022 Present: Mr. Karun Negi, Advocate for the petitioner.
Mr. Anshul Attri, Advocate vice Mr. A.K. Bansal, Advocate for respondent No. 1.
M/s Dinesh Thakur and Sanjev Sood, Additional Advocate Generals with Mr. Amit Kumar Dhumal, Deputy Advocate General, for respondent No.2- State.
Mr. Karun Negi, learned Counsel for the petitioner submits that as Mr. Sudhir Thakur, learned Senior Advocate, who is to argue the case, is not available today, therefore, hearing of the case be deferred by three weeks. Ordered accordingly.
(Ajay Mohan Goel) Judge September 01, 2022 (narender) ::: Downloaded on - 01/09/2022 20:11:39 :::CIS