Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 9 in The Orissa Cultural Grants Rules, 1995

9. Applications.

(1)Applications shall be invited, by issue of advertisement in the month of August every year, from the voluntary organisations (other than State Autonomous Bodies) desirous of financial assistance for pursuance of their cultural activities by the end of the next year.
(2)An organisation shall be required to submit three sets of applications (one each to be submitted to (i) the Collector-cum-Chairman, District Council of Culture, (ii) the Director of Culture, and (iii) the Joint/Deputy Secretary to Government, (Department of Culture) in the form prescribed in Schedule I, with the required enclosures, by the end of October.