Section 37 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984
37. Appeal by the aggrieved candidate.
- A candidate aggrieved by the decision of the Unfair Means Committee, may within 30 days of communication of decision of the Unfair Means Committee file an appeal to the Council, along with payment of an appeal fee of Rs. 30.
