Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 5 in Damodar Valley Corporation Act, 1948 5. Conditions of service of members.- [(1) * * * *] [Sub-section (1) was omitted by Act 59 of 1957, Section 2].(2)The remuneration and other conditions of service of the members shall be such as may be prescribed.
