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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987

(1)No publicity material shall be displayed unless it bears in such manner, as may be prescribed, the number and date of the Certificate of publicity Materials Censorship, granted in respect of such publicity material.