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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(16) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(16)All the candidates called for counselling shall produce the specified original documents along with duly attested photocopies and the Convener PECET Admissions shall be entitled to cause verification of all the documents produced by the candidates.
(b)To fill up Category-A seats (80%) in Unaided Minority and Non-Minority Institutions who opted for PECET-AC