Section 6(16)(b) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

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(b)To fill up Category-A seats (80%) in Unaided Minority and Non-Minority Institutions who opted for PECET-AC

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