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[Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(13)(13) in The Regulations on the Handling of Freight Containers Containing Dangerous/ Hazardous Cargo at Paradip Port, 1986

13.2.2. Protective clothing comprising rubber boots and gloves and apron together with oilsking shall be available for use in dealing with split material.