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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(13) in The Regulations on the Handling of Freight Containers Containing Dangerous/ Hazardous Cargo at Paradip Port, 1986

13.2Special equipment. - 13.2.1. Adequate and proper breathing apparatus shall be provided and men trained in its use so as to render immediate assistance should personnel be affected by noxious fumes.
13.2.2. Protective clothing comprising rubber boots and gloves and apron together with oilsking shall be available for use in dealing with split material.
13.2.3. Receptacles of inert material shall be available for use in minimising the spread of split liquid.
13.2.4. Nothing in this section shall prevent calling upon the proper emergency services as soon as trouble arises.