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State of Bihar - Section

Section 1 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

1. Short title and commencement.

(1)This Act may be called the Bihar State universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960.
(2)It shall come into force on [such date] [This Act was brought into force on the 12th July, 1960, see notification no. 2795-E, dated the 11th July, 1960, published in the Bihar Gazette, Extraordinary, of the 12th July, 1960.] as the State Government may, by notification in the Official Gazette, appoint.