Section 1(2) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(2)It shall come into force on [such date] [This Act was brought into force on the 12th July, 1960, see notification no. 2795-E, dated the 11th July, 1960, published in the Bihar Gazette, Extraordinary, of the 12th July, 1960.] as the State Government may, by notification in the Official Gazette, appoint.
