Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 247] [Entire Act] State of Mizoram - Subsection Section 247(4) in Mizoram Excise Rules, 1983 (4)any person known or believed to be drunk or intoxicated.Hours of opening and closing of licensed premises
