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State of Mizoram - Section

Section 247 in Mizoram Excise Rules, 1983

247. Prohibition of sale.

- No intoxicant shall be sold by any licensed vendor or by an agent or servant of such vendor to-
(1)soldiers of any force in uniform;
(2)any Excise of police officer below the rank of Sub- Inspector being in uniform or on duty;
(3)any insane person;
(4)any person known or believed to be drunk or intoxicated.Hours of opening and closing of licensed premises