Madhya Pradesh High Court
Devendra Jain Singhal vs Shri Amardeep Mishra on 10 December, 2018
1 CONC-2528-2018 The High Court Of Madhya Pradesh CONC-2528-2018 (DEVENDRA JAIN SINGHAL Vs SHRI AMARDEEP MISHRA) 5 Indore, Dated : 10-12-2018 Parties through their counsel. List alongwith CONC.No.1456/2018.
(VIVEK RUSIA) JUDGE Jasleen Digitally signed by Jasleen Singh Saluja Date: 2018.12.10 18:02:46 +05'30'