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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(8) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(8)The Director General shall-
(i)decide the participation of staff and students in workshops/ seminars and study tours;
(ii)make appointments to the non-officer cadres in a manner prescribed by the General Council;
(iii)have powers to take disciplinary action against staff of the Sansthan subordinate to him;
(iv)maintain high standards of education;
(v)finalise holdings of seminars/workshops, short-term refresher courses at the Sansthan.