Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(8)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(8)(ii) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(ii)make appointments to the non-officer cadres in a manner prescribed by the General Council;