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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Odisha - Subsection

Section 83(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The structural design of foundations and elements in sub-structure and super structure of wood masonry reinforced and pre-stressed concrete and steel shall be in accordance with Section -2 (Foundations) Section-3 (wood), Section-4 (Masonry), Section-5 (Concrete) and Sector-6 (Steel) of Part-VI (Structural Design) of the National Building Code of India 1983.