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State of Odisha - Section

Section 83 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

83. Location form of buildings and structural designs.

(1)The loads and forces which are to be taken into account for structural design of buildings shall be in accordance with Section 1 (loads) of Part-VI (Structural design) of the National Building Code of India, 1983.
(2)The structural design of foundations and elements in sub-structure and super structure of wood masonry reinforced and pre-stressed concrete and steel shall be in accordance with Section -2 (Foundations) Section-3 (wood), Section-4 (Masonry), Section-5 (Concrete) and Sector-6 (Steel) of Part-VI (Structural Design) of the National Building Code of India 1983.
(3)Construction on filled up ground and low lying area shall have specific design to withstand the forces due to seismic and other natural disaster which must conform to the specification laid down by bureau of Indian Standards in this regard.