Section 4 in The U.P. Health Workers and Health Supervisors (Regulation of Pay) Act, 1996
4. Rescission of orders.
- The following orders issued by the State Government shall stand rescinded from the respective dates of their issue, namely,-(a)No 2752/V-12-91-1 Writ (11)/88, dated April 26, 1991;(b)No 5388/V-12-91-1 Writ (11)/88, dated October 1, 1991;(c)No 913/V-12-1994-1 Writ (11 )/88, dated March 25, 1994.
