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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(c) in The U.P. Health Workers and Health Supervisors (Regulation of Pay) Act, 1996

(c)No 913/V-12-1994-1 Writ (11 )/88, dated March 25, 1994.