Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(iv) in The Quality Of Service Of Broadband Service Regulations, 2006

(iv)it is not possible to measure throughput as a historic measure; (v) it is not possible to establish that the traffic as less than 70% due to non-usage of the circuit, or less usage;