Section 60 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
60. Loading and Lifting Appliances and Lifting Gears.
- The employer shall ensure at a construction site of a building or other construction work that-(a)no lifting appliance, lifting gear or wire rope is used in an unsafe way and in such a manner as to involve risk to life of building workers, and that they are not loaded beyond their safe working load except for testing purposes under the direction of a component person in the manner as specified in Schedule-1.(b)no lifting appliance, lifting gear or any other material handling appliances is used, if-(i)the inspector having jurisdiction is not satisfied with reference to a certificate of test or examination or to an authenticated record maintained as provided under these rules; and(ii)in view of such inspector, the lifting appliance, lifting gear or any other material handling appliance is not safe for use in building or other construction work;(c)no pulley block is used in building or other construction work unless the safe working load and its definition are clearly marked on such block.
