Rajasthan High Court - Jodhpur
Amit Gujrati vs State Of Rajasthan on 2 August, 2019
Bench: S. Ravindra Bhat, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 897/2019
Sanjay Kumar
----Appellant
Versus
State Of Rajasthan
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 898/2019
Devendra Kumar
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 899/2019
Amit Gujrati
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 900/2019
Maya
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 901/2019
Bharat Singh
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 902/2019
Rajendra Chanwriya
----Appellant
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 903/2019
Smt. Manju Devi
----Appellant
Versus
State Of Rajasthan
----Respondent
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(2 of 2) [SAW-897/2019]
For Appellant(s) : Himanshu Chaudhary.
For Respondent(s) : None present.
HON'BLE THE CHIEF JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 02/08/2019 List on 29th August, 2019.
(VINIT KUMAR MATHUR),J (S. RAVINDRA BHAT),CJ 32-Ashutosh/-
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