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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(b) in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967

(b)in the area desired to be controlled by displaying it conspicuously in English as well as in Gujarati on the notice- board of the office of the Mamlatdar of Mahalkari of the said area and also by affixing one copy each in a like manner on the chora or chavadi or the office of the Gram Panchayat of each of the villages in the said area.