Section 3 in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967
3. Manner of publication of copies of notification or its substance under sec.3 (2) :-
A copy of the notification issued u/sub-sec. (1) of sec. 3 of the Act or of the substance thereof shall be published by the Collector:(a)at his office, by displaying it conspicuously, in English as well as in Gujarati on the notice board of the office;(b)in the area desired to be controlled by displaying it conspicuously in English as well as in Gujarati on the notice- board of the office of the Mamlatdar of Mahalkari of the said area and also by affixing one copy each in a like manner on the chora or chavadi or the office of the Gram Panchayat of each of the villages in the said area.
