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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(2)Every license granted in Form LS-1A, LS-1B and LS-2 under these rules, may be renewed for a maximum period of five years where there has been no contravention of the Act or the rules framed there under or of any conditions of the license so renewed.