Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(2) in The Baba Farid University of Health Sciences Act, 1998

(2)The Board of Management shall cause every such college to be inspected from time to time by one or more competent persons authorised by it in this behalf.