Section 50 in The Baba Farid University of Health Sciences Act, 1998
50. Inspection of the colleges and reports.
(1)Every affiliated College shall furnish to the Registrar such reports, returns and other information, as the Board of Management may require, to enable it to judge the efficiency of the college or institution.(2)The Board of Management shall cause every such college to be inspected from time to time by one or more competent persons authorised by it in this behalf.(3)The Board of Management may call upon any college so inspected to take within a specified period, such action, as may appear to it necessary in respect of the inspection referred to in sub-section (2).
