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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Sikkim - Subsection

Section 77(3) in Sikkim Shops and Commercial Establishments Act, 1983

(3)Notwithstanding anything' contained in any law relating to the criminal procedure for the time being in force, all offences under ‘this Act or rules made thereunder; may be tried summarily.