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Union of India - Section

Section 35 in The Quality Of Service Of Broadband Service Regulations, 2006

35. Packet Loss Measurement shall be done by computing the percent packet loss of 1000 pings (with acknowledgement for each previous packet received) of 64 byte packet each. This packet loss is the measurement of packet lost from Broadband customer (User) configuration /User Reference Point at ISP Node/POP to the IGSP/NIXI Gateway and to the nearest NAP Port abroad.