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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)The Chairman shall select the persons from the lists approved by the Executive Council for various types of work and appointments shall be sent to the concerned persons by the Secretary of the Board. The Chairman shall be competent to appoint the persons in addition to the persons from the approved list, if the list is insufficient. to meet the requirement.