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State of Goa - Section

Section 29 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

29. Procedure for appointment of staff for the examination work.

(1)The Board shall specify norms to be followed for appointment of qualified persons for the confidential work of the examination, to work as a Chairman of Paper-Setter's Panel (CPSP), Paper-Setters, Translators, Conductors, Deputy Conductors, Supervisors, Chief/Senior/Associate Moderators, Moderators, Senior Examiners, Examiners, internal examiners, external examiners, etc. and the other administrative staff.
(2)The Secretary shall collect the information from the schools in requisite proforma for the purpose of appointment of staff for examination work by the end of July every year.
(3)Each Board of Studies shall scrutinise the subject-wise list of teachers vis-a-vis the conditions of qualification and prepare the subject-wise list of eligible persons in order of priority for various types of examination work which would be approved by the Examination Committee and the Executive Council.
(4)The Chairman shall select the persons from the lists approved by the Executive Council for various types of work and appointments shall be sent to the concerned persons by the Secretary of the Board. The Chairman shall be competent to appoint the persons in addition to the persons from the approved list, if the list is insufficient. to meet the requirement.
(5)The Heads of recognised institutions shall make the services of the persons available for the work of public examination whenever requisitioned.