Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259] [Entire Act] State of Rajasthan - Subsection Section 259(7) in Rajasthan Panchayati Raj Rules, 1996 (7)Recruitment of class IV service may be done through Employment Exchange or in the manner laid down by the government from time to time.
