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State of Rajasthan - Section

Section 259 in Rajasthan Panchayati Raj Rules, 1996

259. Methods of Recruitment's.

(1)The posts of state service may be filled in by transfer on deputation from appropriate service.
(2)The costs of Vikas Adhikaris shall be filled in from appropriate cadres of the State Government as laid down in Act or rules framed for this purpose.
(3)The post of Panchayat Extension Officer shall be filled in by 100% promotion from V.L.W-cum-Secretary Panchayat.
(4)The posts of other extension officer shall be filled in by transfer on deputation from Education, Co-operative and Statistical Departments respectively.
(5)The posts of junior engineers may be filled in either by transfer from other Government Departments on deputation or [by direct recruitment as per procedure prescribed under the Rajasthan Rural Development and Panchayati Raj state and Subordinate Services Rules, 1998][Substituted by the Rajasthan Panchayati Raj (VII Amendment) Rules, 2006 : Rajasthan Gazette Extraordinary Part IV-C (I) dated 6.12.200]
(5A)[ The post of fitter shall be filled in, from Public Health Engineering Department, on deputation.
(5B)Post of Hand Pump Misty shall be filled in, from Hand Pump Mistries regularized in Panchayat Samities as per Government Order No. F. 13 (147)Vidhi/Gravipa/High Court/94/3882, Dated 30.12.1995.][Inserted by the Rajasthan Panchayati Raj (Amendment) Rules, 2006: Rajasthan Gazette ExtraordinaryPart IV-C (I) dated 10.7.2006.]
(6)Recruitment of posts encadred in Panchayat Samiti and Zila Parishad Services as per Sub-Section (2) of Section 89 shall be made district wise through District Establishment Committee as per provisions of Secs. 80 and 90 of the Act.[xxx][Deleted by the Rajasthan Panchayati Raj (Second Amendment) Rules, 2010: Published in Rajasthan Gazette Extraordinary Part IV-C (I) Dated 19.10.2010 p. 105(2).][Provided that the list for selection to the post specified in clause (iii) of sub-section (2) of the section 89, shall be prepared by the Authorized Agency at the State Level:] [Added by Notification No. G.S.R. 95, dated 15.10.2015 (w.e.f. 30.12.1996).][Provided further that the vacancies on the post of Village Level worker and Clerk Grade-II, so determined shall be intimated to the Commissioner, Panchayati Raj, Rajasthan.] [Added by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).]
(7)Recruitment of class IV service may be done through Employment Exchange or in the manner laid down by the government from time to time.
(8)[ Selection for the post of Gram Panchayat on part time or on fixed honorarium or on contract basis shall be made [***] [Added by Notification No. G.S.R. 56, dated 2.11.2016 (w.e.f 30.12.1996).] in the manner as may be laid down by the State Government from time to time.]
(9)[ Any Officer of the School Eduction Department shall be declared as ex officio Panchayat Elementary Education Officer by the School Education Department.] [Added by Notification No. G.S.R. 107, dated 25.1.2017 (w.e.f 30.12.1996).]