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[Cites 0, Cited by 0] [Section 23] [Entire Act]

UT Chandigarh - Subsection

Section 23(5) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(5)The term of office of the Standing Committee shall be five years from the date of its constitution and ad-hoc Committee shall cease to function as soon as the specific functions for which the said committee is appointed, are completed.