Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(b) in THE KERALA EDUCATION (AMENDMENT) ACT, 2021 (b)in clause (h), for the word “Headmasters”, the words and symbols “Headmasters or Headmistresses or Principals, as the case may be,” shall be substituted.
